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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2)(ii) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(ii)evidence of having insured the place of exhibition of the film on the Television screen through the Video Cassette Recorder [or through Cable Television Network] [Inserted by G.O. Ms. No. 1682, Home (Cinema-B) Department, dated the 11th November 1991.] or the Video Library; and