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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(2) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(2)Bottled spirit shall be stored in separate rooms called the "bottled spirit store for liquor" set apart for the purpose near the bottling rooms.