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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(3) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(3)The Lok Sewa Kendra shall electronically transmit the electronic copy of the original application made in sub-rule (2) to the Revenue Court within next twenty-four hours.