Securities And Exchange Board Of India - Subsection
Section 25(1)(c) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998
(c)Directing the person concerned to sell or divest the [shares or other specified securities] [Substituted by S.O. 745(E), dated 18.6.2004] acquired in violation of the provisions of these Regulations or any other law or regulations;