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[Cites 0, Cited by 7] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(a) in The Factories Act, 1948

(a)all floors, steps, stairs, passages and gangways shall be of sound construction and properly maintained and shall be kept free from obstructions and substances likely to cause persons to slip, and where it is necessary to ensure safety, steps, stairs, passages and gangways shall be provided with substantial handrails;