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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(3A) in The Gujarat University Act, 1949

(3A)[ "Head Master" means the head of a high school;] [Clause (3A) was inserted by Bombay 30 of 1954, section 9 (3).][3B) "Head of Department" means a teacher principally responsible for instruction, training or research in a department;] [Clause (3B) was inserted by Gujarat 6 of 1973, section 3 (3).]