Allahabad High Court
Payal Sharma vs State Of U.P.And Another on 28 October, 2023
Author: Siddharth
Bench: Siddharth
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:205669 Court No. - 64 Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 186 of 2020 Applicant :- Payal Sharma Opposite Party :- State Of U.P.And Another Counsel for Applicant :- Siddharth Bagga,Avnish Kumar Srivastava,Dinesh Kumar Tripathi Counsel for Opposite Party :- G.A. Hon'ble Siddharth,J.
1. List revised.
2. No one responds on behalf of the applicant, like on earlier date fixed.
3. This bail cancellation application, is accordingly, dismissed for want of prosecution.
Order Date :- 28.10.2023 Abhishek