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Allahabad High Court

Payal Sharma vs State Of U.P.And Another on 28 October, 2023

Author: Siddharth

Bench: Siddharth





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:205669
 
Court No. - 64
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 186 of 2020
 

 
Applicant :- Payal Sharma
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Siddharth Bagga,Avnish Kumar Srivastava,Dinesh Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Siddharth,J.
 

1. List revised.

2. No one responds on behalf of the applicant, like on earlier date fixed.

3. This bail cancellation application, is accordingly, dismissed for want of prosecution.

Order Date :- 28.10.2023 Abhishek