Supreme Court - Daily Orders
M/S Surya Jyoti Software Private ... vs The State Of Uttar Pradesh on 17 November, 2020
Bench: Uday Umesh Lalit, Vineet Saran, S. Ravindra Bhat
ITEM NO.39 COURT NO.3 SECTION XI
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.4283/2020
(Arising out of impugned final judgment and order dated 07-02-2020
in CMTEA No.2/2020 passed by the High Court Of Judicature At
Allahabad)
M/s. SURYA JYOTI SOFTWARE PRIVATE LIMITED Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No.93200/2020 – FOR APPROPRIATE ORDERS/DIRECTIONS; IA
No.28591/2020 – FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT; IA No.93203/2020 – FOR EXEMPTION FROM FILING O.T.; IA
No.28590/2020 – FOR EXEMPTION FROM FILING O.T.; and, IA
No.93202/2020 – FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Date : 17-11-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Somanatha Padhan, AOR
For Respondent(s) Mr. Ravindra Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Orders are solicited by the Office for renewal of the Fixed Deposit Receipt.
The Office is directed to renew the Fixed Deposit Receipt with the same Bank for a period of 91 days with auto-renewal facility.
Signature Not Verified
The Office Report stands discharged. Digitally signed by Dr. Mukesh Nasa Date: 2020.11.19 17:42:11 IST Reason:
(MUKESH NASA) (BEENA JOLLY)
COURT MASTER BRANCH OFFICER