Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Central Administrative Tribunal - Delhi

Ms. Anjali Gaurav D/O Sh. Suresh Chand vs Govt. Of Nct Of Delhi Through on 22 July, 2011

      

  

  

 Central Administrative Tribunal
Principal Bench

OA 2688/2010

New Delhi, this the 22nd day of July, 2011

Honble Mr. Justice V.K. Bali, Chairman
Honble Dr. R. C. Panda, Member (A)

Ms. Anjali Gaurav d/o Sh. Suresh Chand
R/o 183/2a, Street No. 4B,
Behind Jyoti Nursing Home,
Durgapuri Extn., Shahdara, Delhi.			Applicant

(By Advocate: Mr. Vijay Pandita for Mr. S.S. Tiwari)

Versus

1.	Govt. of NCT of Delhi through
Chief Secretary,
Govt. of NCT of Delhi, Delhi Sectt.,
IP Estate, New Delhi.

2.	Director of Education, 
	Directorate of Education,
Old Sectt., Delhi  54.

3.	Secretary,
	Delhi Subordinate Services Selection Board,
Behind Karkardooma Court,
UTS Building, Viswas Nagar,
Delhi  32.					.		Respondents

(By Advocate: Mr. Amit Anand)

ORDER (ORAL)

Justice V.K. Bali, Chairman:


Mr. Pandita, counsel representing the applicant at the very outset, says that the applicant has since been appointed, she would not like to press present Original Application. Dismissed as not pressed.

 (Dr. R.C. Panda)						     	(V.K. Bali)
    Member (A)					     		Chairman

/naresh/