Central Administrative Tribunal - Delhi
Ms. Anjali Gaurav D/O Sh. Suresh Chand vs Govt. Of Nct Of Delhi Through on 22 July, 2011
Central Administrative Tribunal Principal Bench OA 2688/2010 New Delhi, this the 22nd day of July, 2011 Honble Mr. Justice V.K. Bali, Chairman Honble Dr. R. C. Panda, Member (A) Ms. Anjali Gaurav d/o Sh. Suresh Chand R/o 183/2a, Street No. 4B, Behind Jyoti Nursing Home, Durgapuri Extn., Shahdara, Delhi. Applicant (By Advocate: Mr. Vijay Pandita for Mr. S.S. Tiwari) Versus 1. Govt. of NCT of Delhi through Chief Secretary, Govt. of NCT of Delhi, Delhi Sectt., IP Estate, New Delhi. 2. Director of Education, Directorate of Education, Old Sectt., Delhi 54. 3. Secretary, Delhi Subordinate Services Selection Board, Behind Karkardooma Court, UTS Building, Viswas Nagar, Delhi 32. . Respondents (By Advocate: Mr. Amit Anand) ORDER (ORAL) Justice V.K. Bali, Chairman:
Mr. Pandita, counsel representing the applicant at the very outset, says that the applicant has since been appointed, she would not like to press present Original Application. Dismissed as not pressed.
(Dr. R.C. Panda) (V.K. Bali)
Member (A) Chairman
/naresh/