Madras High Court
Vandana Dushyant Vale vs Nvs Dushyant Vale on 3 March, 2017
Author: Pushpa Sathyanarayana
Bench: Pushpa Sathyanarayana
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 03.03.2017 C O R A M THE HONOURABLE Mrs.JUSTICE PUSHPA SATHYANARAYANA Tr.C.M.P.No.457 of 2013 and M.P.No.1 of 2013 Vandana Dushyant Vale .. Petitioner -Vs.- NVS Dushyant Vale .. Respondent Transfer Civil Miscellaneous Petition filed under Section 24 of C.P.C praying to transfer the H.M.O.P.No.120 of 2013 on the file of the Family Court, Madurai to any one of the Family Court, Chennai. For petitioner ... Mr.V.Prakash, Senior Counsel for Mr.R.Gokulraj O R D E R
In view of the endorsement made by the learned counsel for the petitioner, this Tr.C.M.P. is dismissed as not pressed. No costs. Consequently, connected miscellaneous petition is closed.
03.03.2017 srn PUSHPA SATHYANARAYANA.J srn To
1. The Judge, Family Court, Madurai
2. The Judge, Family Court, Chennai Tr.C.M.P.No.457 of 2013 and M.P.No.1 of 2013 03.03.2017