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[Cites 0, Cited by 0] [Section 113(4)] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(4)(i) in The Insurance Act, 1938

(i)where the paid-up sum insured by a policy, inclusive of attached bonuses, is less than the amount specified by the Authority or takes the form of annuity of amount less than the amount specified by the Authority; or