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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(b) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(b)during the next six months, vessels (except dangerous petroleum tankers, men-of-war and ships loaded with explosives) not exceeding 16000 tonnes gross register during day light hours only;