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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3)(c) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(c)specialized services in situations of conflict or disaster and for juvenile or children affected by terminal or incurable disease to prevent neglect by providing family counselling, nutrition, health interventions, psycho-social interventions and sponsorship;