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[Cites 0, Cited by 3] [Entire Act]

State of Bihar - Section

Section 24 in The Bihar Private Forest Act, 1947

24. Order on claims to rights of pasture or to forest produce.

- In the case of a claim to rights of pasture or to forest produce the Forest Settlement Officer shall pass subject to the provisions of Sections 25 and 26, and order admitting or rejecting the same in whole or in part.