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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(3)(f) in The M.P. Moneylenders Act, 1934

(f)the manner in which the registration fee payable under Section 11-C shall be paid;
(ff)the manner in which refund shall be made; and