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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(2)(g) in The Maharashtra State Council of Examinations Act, 1998

(g)the appointment of Examiners, Moderators, Chief Moderators, paper-setters, Translators, Centre Conductors and their powers and duties in relation to the examinations and their remuneration;