Bombay High Court
Ninaji Dinkar Ingle vs The State Of Maharashtra And Others on 17 June, 2019
Author: Mangesh S. Patil
Bench: S. V. Gangapurwala, Mangesh S. Patil
1 wp 7107.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 7107 OF 2019
NINAJI DINKAR INGLE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. Panale Sachin S.
AGP for Respondents No. 1 to 3 : Mr. S. N. Kendre
...
CORAM: S. V. GANGAPURWALA &
MANGESH S. PATIL, JJ.
DATE: 17th JUNE, 2019 PER COURT:
1. The petitioner assails the allotment of Seva Kendra to respondent no. 5 and rejection of his application.
2. Issue notice to respondents, returnable on 13.08.2019. The learned A.G.P. waives service of notice for respondents no. 1 to 3. [MANGESH S. PATIL, J.] [S. V. GANGAPURWALA, J.] marathe ::: Uploaded on - 19/06/2019 ::: Downloaded on - 20/06/2019 00:42:45 :::