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Tripura High Court

Till The Next Date Of Hearing vs Tripura Jute on 19 November, 2018

Bench: Sanjay Karol, Arindam Lodh

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                      HIGH COURT OF TRIPURA
                            AGARTALA
                                W.A. No.72/2018

                                 Connected with

                                W.A. No.73/2018
                                W.A. No.74/2018

For the Appellant(s)        :     Mr. A.K. Bhowmik, Advocate General,
                                  Mr. D. Sharma, Addl. G.A.

For Respondent(s)           :     None.

HON'BLE THE CHIEF JUSTICE MR. SANJAY KAROL HON'BLE MR. JUSTICE ARINDAM LODH Order 19/11/2018 Admit.

Issue notice, returnable for 05.02.2019. Steps for service, complete in all respects, be positively taken within a period of one week.

Till the next date of hearing, we stay the operation of the impugned judgment dated 04.09.2018 passed in WP(C) No.785/2017 titled as Dr. Parimal Chakraborty vs. Tripura Jute Mills Ltd. & others & other connected matters.

List the matter on 05.02.2019. (ARINDAM LODH), J (SANJAY KAROL), CJ Pulak