Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(v) in University of Horticultural Sciences Act, 2009

(v)The Director of Watershed Management, or his nominee not below the rank of Joint Director, Government of Karnataka;