Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57A(5)] [Section 57A] [Entire Act] State of Kerala - Subsection Section 57A(5)(vii) in Kerala Cooperative Societies Act, 1969 (vii)any other matter which is to be provided for in the scheme or which may be necessary or proper for the purpose of implementing the scheme.