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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(9) in Indian Tramways Act, 1886

(9)"carriage", in the case of a tramway on which steam-power or any other mechanical power [or electrical power] [Inserted by s. 3, Act 5 of 1911.] is used, includes an engine worked on the tramway for the purpose of producing [or utilising] [Inserted by s. 3, Act 5 of 1911.] that power: