Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A] [Entire Act] State of Rajasthan - Subsection Section 24A(1) in The Rajasthan Municipalities (Election) Rules, 1994 (1)At every election where a poll is taken votes shall be given by ballot and no votes shall be received by proxy.
