Supreme Court - Daily Orders
Jitesh Gupta vs Punjab State Industrial Development ... on 7 November, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.16 COURT NO.5 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....CC No(s).
17312/2014
(Arising out of impugned final judgment and order dated 28/05/2014
in CWP No. 10551/2014 passed by the High Court of Punjab & Haryana
at Chandigarh)
JITESH GUPTA Petitioner(s)
VERSUS
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
LTD. (PSIDC) & ANR. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 07/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr.V.Giri, Sr.Adv.
Mr.Raktim Gogoi, Adv.
Mr. Anupam Lal Das, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
List before a Bench of which one of us (Jagdish Singh Khehar, J.) is not a member.
(SATISH KUMAR YADAV) (PHOOLAN WATI ARORA) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Satish Kumar Yadav Date: 2014.11.07 16:34:02 IST Reason: