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Madhya Pradesh High Court

Vikram Choudhary vs The State Of Madhya Pradesh on 25 October, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP 4353/2023, MP 5485/2023, WP 18470/2023, WP 23320/2023, WP 25934/2023, WP 25930/2023, WP 25932/2023, WP 25935/2023, WP 25936/2023, WP 25938/2023, WP 25939/2023, WP 25940/2023, MCRC 47141/2023, MCRC 47304/2023, MCRC 58167/2021, MCRC 11009/2023, WP 14777/2022, MCRC 29983/2023, MA 2049/2015, MA 2431/2015, WP 23773/2018, MA 2015/2019, SA 403/2021, MA 1422/2021, MA 1423/2021, MA 1424/2021, MA 1426/2021, MA 2437/2021, WP 17003/2022, WP 19334/2022, WP 19337/2022, MA 508/2023, MA 1473/2023, MA 2308/2023, MP 4385/2023, MA 4393/2023, MP 5629/2023, MP 5665/2023, MP 5737/2023, WP 14289/2023, WP 14808/2023, WP 17853/2023, WP 19681/2023, WP 19685/2023, MA 266/2021 and MCC 1453/2023.

Indore, Dated: 25.10.2023.

Due to paucity of time, the above mentioned cases could not be taken up and this common order is being passed.

Let the same be listed after one week.

Signed copy of this order be placed in all above mentioned cases. I.R., if any, to continue till the next date of hearing.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 25-10-2023 18:30:26