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Gujarat High Court

State Of Gujarat vs Sanjaykumar Kanchanlal Desai & on 27 August, 2014

Author: A.J.Desai

Bench: A.J.Desai

         R/CR.MA/10327/2014                                       ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

    CRIMINAL MISC.APPLICATION (FOR CANCELLATION OF BAIL) NO.
                                10327 of 2014

================================================================
                  STATE OF GUJARAT....Applicant
                            Versus
         SANJAYKUMAR KANCHANLAL DESAI & 1....Respondents
================================================================
Appearance:
MR RAJESH N MODI, ADVOCATE for the Applicant.
LD. ADDL.PUBLIC PROSECUTOR for the Applicant No. 1
MR.MANAN V BHATT, ADVOCATE for the Respondent No. 1 - 2
================================================================

         CORAM: HONOURABLE MR.JUSTICE A.J.DESAI

                              Date : 27/08/2014


                               ORAL ORDER

Not before this Court.

(A.J.DESAI, J.) *dipti Page 1 of 1