Gujarat High Court
State Of Gujarat vs Sanjaykumar Kanchanlal Desai & on 27 August, 2014
Author: A.J.Desai
Bench: A.J.Desai
R/CR.MA/10327/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR CANCELLATION OF BAIL) NO.
10327 of 2014
================================================================
STATE OF GUJARAT....Applicant
Versus
SANJAYKUMAR KANCHANLAL DESAI & 1....Respondents
================================================================
Appearance:
MR RAJESH N MODI, ADVOCATE for the Applicant.
LD. ADDL.PUBLIC PROSECUTOR for the Applicant No. 1
MR.MANAN V BHATT, ADVOCATE for the Respondent No. 1 - 2
================================================================
CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 27/08/2014
ORAL ORDER
Not before this Court.
(A.J.DESAI, J.) *dipti Page 1 of 1