Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(e) in The Orissa Survey and Settlement Rules, 1962

(e)Proceedings relating to final publication of the survey record and of the record-of-rights and distribution of copies thereof shall be carried on in accordance with the provisions of Rules 29 and 30.