Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 41] [Entire Act] Union of India - Subsection Section 41(a) in The Indian Partnership Act, 1932 (a)by the adjudication of all the partners or of all the partners but one as insolvent, or
