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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Karnataka - Subsection

Section 49(1)(c) in The Karnataka State Law University Act, 2009

(c)the University courses and examinations and conditions on which students of the University or the affiliated colleges or other university institutions shall be admitted to examinations or degrees, diplomas and other certificates of the University;