Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(11)] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(11)(b) in The Punjab Agricultural Produce Markets (General) Rules, 1962 (b)The incidental and market charges, payable to different market functionaries, shall be paid as provided in the byelaws.".