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[Cites 0, Cited by 0] [Section 46E(1)] [Section 46E] [Entire Act]

State of Odisha - Subsection

Section 46E(1)(iii) in The Orissa Grama Panchayats Election Rules, 1965

(iii)tick mark the name of the elector in the working copy of the electoral roll to indicate that he has been allowed to vote :