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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(1) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(1)Quality parameters of various plant material to meet the requirements of the plant material produced in the Nurseries to maintain the standard quality planting material for supply to the beneficiaries and Farmers