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[Cites 0, Cited by 0] [Section 360] [Entire Act]

Bengal Presidency - Subsection

Section 360(b) in Police Regulations, Bengal , 1943

(b)It shall be the duty of the Range Deputy Inspector-General to see that effort is not wasted by allowing two floating outposts to patrol the whole or part of the same area, and to bear in mind the principal that these patrols are for the main waterways, the lesser routes being already provided for by station patrol boats.