Section 1 in The Chennai Metropolitan Area Groundwater (Regulation) Rules, 1988
1. Short title.
(1)These rules may be called the [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alternation of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] Metropolitan Area Groundwater (Regulation) Rules, 1988.
