Orissa High Court
Commissioner Of Income Tax vs Skol Breweries Ltd on 3 May, 2024
Bench: B.R. Sarangi, G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
ITA No. 29 of 2005
Commissioner of Income Tax, ..... Appellant
Cuttack
Standing Counsel for the IT Deptt.
Vs.
SKOL Breweries Ltd., Jagatsinghpur ..... Respondent
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE G. SATAPATHY
ORDER
03.05.2024 I.A. No. 147 of 2023 Order No. This matter is taken up by hybrid mode.
05.2. This application has been filed for dispensing with filing of certified copies of the orders under annexures-1,2 and 3.
3. Considering the submission made by learned counsel for the Appellant, two weeks time is granted to file the certified copies of the orders under annexures-1,2 and 3, failing which the ITA shall stand dismissed without further reference to the Bench.
4. The I.A. stands disposed of.
(DR. B.R. SARANGI) JUDGE (G. SATAPATHY) Priyajit JUDGE Signature Not Verified Digitally Signed Signed by: PRIYAJIT SAHOO Reason: Authentication Location: HIGH COURT OF ORISSA Date: 06-May-2024 17:38:12 Page 1 of 1