Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 12A in The West Bengal Motor Vehicles Rules, 1989 12A. I/We enclose cash/challan [ * * * ] [The words '/Bank Draft Number..... dated' omitted by clause 2(23)(a) of the Notification No 5305-WT/6M-21/2002 dated 12.12.2003 (w e.f. 16.12.2003).]. D.C.R. No.... ... ...date... for Rs. .. ... ...being the prescribed fee.
