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State of Madhya Pradesh - Section

Section 46 in The M.P. Farmers' Organisation Election Rules, 1999

46. Transfer of ballot papers to cloth bags.

- The provisions of Rules 40, 41 and 45 shall apply so far as may be in relation to counting of ballot papers and votes, which have been transferred from ballot boxes to cloth bags or cloth lined covers under sub-rule (6) of Rule 37 :Provided that every' reference in the said Rules to a ballot box, shall be construed as a reference to a bag or cover to which the contents of a ballot box have been transferred.