Section 13(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
(2)The Board may, for purposes of consultation, invite any person having experience in or special knowledge of any subject under consideration to attend a meeting. Such a person may speak in and otherwise take part in the proceedings of such meeting but shall not be entitled to vote at any such meeting. Any person so invited shall be entitled to such allowances for attending the meeting, as may be prescribed.
