Madhya Pradesh High Court
Monu @ Omprakash vs The State Of Madhya Pradesh on 24 November, 2021
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 MCRC-49168-2021 The High Court Of Madhya Pradesh MCRC No. 49168 of 2021 (MONU @ OMPRAKASH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 5 Jabalpur, Dated : 24-11-2021 Shri Manish Tiwari, Advocate for the applicant. Shri Manoj Kushwaha, P.L. for the State. Shri K.S.Thakur, Advocate for the objector. As prayed by counsel for the applicant, list in the next week.
(ARUN KUMAR SHARMA) JUDGE pn Signature Not Verified SAN Digitally signed by PANKAJ NAGLE Date: 2021.11.25 10:54:02 IST