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[Cites 0, Cited by 0] [Section 78(4)] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(4)(v) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010

(v)Subject to the directions of Tribunal to fix the date of first hearing of the petition or application or other proceedings and issue notices thereof;