Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Uttar Pradesh - Subsection Section 19(1)(d) in The U.P. Scheduled Commodities Distribution Order, 1990 (d)seize any Scheduled Commodities, if he is satisfied that there has been contravention of this Order;