Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(j) in The M.S. Ramaiah University of Applied Sciences Act, 2012 (j)"Foundation" means the Gokula Education Foundation(Medical), registered under the Indian Trust Act, 1982.
