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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(f) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(f)To the payment of the cost of audit of the University Fund under section 44 and of the cost of audit of the accounts of any college under section 45 ;