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[Cites 0, Cited by 0] [Section 99A] [Entire Act]

State of Maharashtra - Subsection

Section 99A(4) in Maharashtra Public Universities Act, 2016

(4)Cultural Activities;
(viii)Two lady students nominated by the principal:
Provided that, two of the students from the categories (vii) and (viii) shall be those belonging to the Scheduled Castes or Scheduled tribes or De-notified Tribes (Vimukta jatis) or Nomadic Tribes or Other Backward Classes.