Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] Union of India - Section Section 26 in The Official Trustees Act, 1913 26. Who may apply for order under Act .Any order under this Act may be made, on the application of any person beneficially interested in any trust property or of any trustee thereof.
