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State of Tamilnadu - Section

Section 6 in Qualifications, Powers and Functions of Chief Electrical Inspector and Electrical Inspectors Rules, 2006

6. Powers of the Chief Electrical Inspector and Electrical Inspector.

- The Chief Electrical Inspector and the Electrical Inspector shall have powers to inspect the works and electrical installations in his area in respect of which, such an Inspector has been directed by the Central Government to exercise his powers and perform functions under sub-section (1) of the Section 162 of the Act.