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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(k) in The West Bengal Vaccination Act, 1973

(k)"unprotected person" means a person who has not-
(i)been successfully vaccinated or re-vaccinated within a period of three years immediately before the coming into force of this Act; or
(ii)been certified under this Act to be insusceptible to vaccination ;