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Delhi High Court - Orders

Wsp Consultants India Private Limited vs The Pr. Commissioner Of Income Tax -9 ... on 11 April, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~231
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +     W.P.(C) 9636/2019 & CM APPL. 39776/2019

                                    WSP CONSULTANTS INDIA PRIVATE LIMITED ..... Petitioner
                                                Through: Mr. Himanshu Sinha, Advocate with
                                                         Mr. Bhuwan Dhoopar, Advocate.

                                                        versus

                                    THE PR. COMMISSIONER OF
                                    INCOME TAX -9 DELHI                       ..... Respondent
                                                  Through: Mr. Sanjay Kumar and Ms. Easha
                                                           Kadian, Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                        ORDER

% 11.04.2022 Learned counsel for the respondent prays for and is permitted to file a counter affidavit within six weeks. Rejoinder affidavit, if any, be filed before the next date of hearing.

List on 10th October, 2022 along with connected matters.

MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 11, 2022 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:12.04.2022 16:47:29 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:12.04.2022 16:47:29