Delhi High Court - Orders
Wsp Consultants India Private Limited vs The Pr. Commissioner Of Income Tax -9 ... on 11 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~231
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9636/2019 & CM APPL. 39776/2019
WSP CONSULTANTS INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. Himanshu Sinha, Advocate with
Mr. Bhuwan Dhoopar, Advocate.
versus
THE PR. COMMISSIONER OF
INCOME TAX -9 DELHI ..... Respondent
Through: Mr. Sanjay Kumar and Ms. Easha
Kadian, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 11.04.2022 Learned counsel for the respondent prays for and is permitted to file a counter affidavit within six weeks. Rejoinder affidavit, if any, be filed before the next date of hearing.
List on 10th October, 2022 along with connected matters.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 11, 2022 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:12.04.2022 16:47:29 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:12.04.2022 16:47:29