Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(1) in Srinagar and Jammu Cluster Universities Act, 2016

(1)The Minister Incharge for Higher Education of the State shall be the ex-officio Pro-Chancellor of the Cluster Universities.