Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Arunachal Pradesh - Subsection Section 7(2) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018 (2)The procedure and conduct of business of the District Advisory Committee Meeting including quorum shall be such as may be prescribed.
