Sikkim High Court
The Commissioner Of Central Excise And ... vs M/S Sun Pharma Laboratories Ltd., ... on 9 August, 2018
Bench: Meenakshi Madan Rai, Bhaskar Raj Pradhan
Court No.2
High Court of Sikkim
Record of proceedings
Tax App. No.01 of 2018
The Commissioner of Central Excise & Service Tax,
Siliguri Commissionerate Appellant (s)
VERSUS
M/s. Sun Pharma Laboratories Limited, Sikkim Respondent (s)
Date : 09-08-2018
CORAM :
THE HON'BLE ACTING CHIEF JUSTICE
MRS. JUSTICE MEENAKSHI MADAN RAI
THE HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN, JUDGE
For Appellant (s) Mr. B. K. Gupta, Advocate.
For Respondent (s) None appears.
ORDER
Rai, ACJ Learned Counsel for the Appellant seeks to withdraw the Appeal.
Considered and ordered accordingly. Tax App. No.01 of 2018 stands disposed of as withdrawn.
Judge Acting Chief Judge
09-08-2018 09-08-2018
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